Delhi High Court - Orders
Sh Hori Lal & Others vs Govt. Of N.C.T Of Delhi & Others on 6 February, 2019
Author: Najmi Waziri
Bench: Najmi Waziri
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 391/2019
SH HORI LAL & OTHERS ..... Petitioners
Through: Mr. Arvind Kumar Tomar, Advocate.
versus
GOVT. OF N.C.T OF DELHI & OTHERS ..... Respondents
Through: SI Renu, PS-Karawal Nagar.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 06.02.2019 At the petitioner's request, renotify on 01.04.2019.
NAJMI WAZIRI, J FEBRUARY 06, 2019 RW