Delhi High Court - Orders
Chander Mohan Aggarwal vs Moti Lal on 16 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 641/2019
CHANDER MOHAN AGGARWAL ..... Petitioner
Through: Mr Balaji Subramanian, Mr Akash
Kundu, Advocates.
versus
MOTI LAL ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 16.02.2023 It is already 4.30 p.m. No time left.
List on 20.09.2023.
BY ORDER COURT MASTER FEBRUARY 16, 2023 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:23.02.2023 12:35:41