Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Jharkhand - Subsection Section 122(3) in Bihar Education Code, 1961 (3)He is required to be on tour outside his headquarters for not less than 180 days in each financial year and devote at last 6 days to each Government Basic School under his charge every year.