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[Cites 0, Cited by 0] [Section 7C(2)] [Section 7C] [Entire Act]

State of West Bengal - Subsection

Section 7C(2)(b) in The Bengal Electricity Duty Act, 1935

(b)set aside the assessment of electricity duty or any other order, as the case may be, and direct the authority concerned to make a fresh assessment or pass a fresh order after such further inquiry as may be directed.]