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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

18. Observers of auction.

- Executive Authority of the Gram Panchayat or Sarpanch or any member nominated by the Gram Panchayat and the concerned Extension Officer or Divisional Panchayat Officer shall attend the auction as observers only.