Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(d) in Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011

(d)such other matters as it may deem necessary in such form, in such manner, and within such time, as may be prescribed.