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State of Rajasthan - Section

Section 73 in The Rajasthan Minor Mineral Concession Rules, 1986

73. [ Reservation of area for prospecting or mining operations by the Government. [Added by Rajasthan Gazette Extraordinary dated 12/08/1994]

- Where the Government proposes to undertake prospecting or mining operations of any mineral, it shall issue a notification reserving the area, in at least one daily new paper having wide circulation in the State as well as on such daily newspaper having wide circulation in the locality nearest to the area in question. The notification shall give details of area and the period for which such operations are proposed to be undertaken. Such reservation shall be effective from the date of its entry in the register of mining lease kept under rule 10.