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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1) in Telangana State Electrical Licensing Regulations, 2018

(1)The examinations shall be conducted by the State Board of Technical Education and Training on behalf of the Chief Electrical Inspector to Government, the results tabulated and forwarded to Chief Electrical Inspector to Government, who shall announce the results and issue the Competency Certificates and Permits.Provided that failed candidates may obtain the memorandum of marks from Chief Electrical Inspector to Government, on payment of prescribed fee. Request for either re-valuation or re-counting of marks shall not be entertained.