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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(j) in The Calcutta Municipal Corporation Act, 1980

(j)is the President of the Tribunal of the Board of Trustees for the Improvement of Calcutta or an Assessor of that Tribunal or a Judge of the Court of Small Causes of Calcutta or a Municipal Magistrate, or is acting in any of those capacities; or