Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in Assam Adoption of Standard Weights Act, 1955 17. Levy of fees. - The State Government may charge such fees for the verification, marking, adjusting and stamping of weights or weighing instruments as may be prescribed.
