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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3)(d) in Bihar Maternity Benefit Rules, 1964

(d)whether the provisions of sub-section (1) of Section 4, sub-sections (5) and (6) of Section 6, Sections 8, 9, 10, 11, 13 and 19 have been complied with and whether amounts due have been paid within the prescribed time;