Madhya Pradesh High Court
Smt. Nisha Devliya vs Smt. Nandani Mishra on 1 November, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CR No. 825 of 2023
(SMT. NISHA DEVLIYA Vs SMT. NANDANI MISHRA AND OTHERS)
Dated : 01-11-2023
Shri R.S.Chhabra, Senior Advocate with Shri Akshata Chhabra,
learned counsel for the petitioner.
Shri Khiladi Lal Gangore, learned counsel for the respondent
[CAVEAT].
Heard on interim relief.
On due consideration, trial court is directed not to pass final order in E.P. No.2/2022 till the next date of hearing.
List the matter after 4 weeks.
(ACHAL KUMAR PALIWAL) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 01-11-2023 18:08:35