Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Mineral Concession Rules, 1960 21. Registers .-(1) A register of applications for prospecting licenses shall be maintained by the State Government in Form G.(2)A register of prospecting licenses shall be maintained by the State Government in Form H.
