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[Cites 0, Cited by 0] [Section 228] [Entire Act]

State of Assam - Subsection

Section 228(iv) in The Assam Excise Rules, 2016

(iv)Issue of tables to show capacities of casks. Tables will be supplied to show by inspection the capacities of casks from the net weights and hydrometer indications. Pending the issue of these tables the capacities must be calculated by dividing the net weight by the specific gravity shown by the hydrometer tables.