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State of Madhya Pradesh - Section

Section 89E in The M.P. Irrigation Act, 1931

89E. Application of Sections 89-A to 89-D.

- Provisions of Section 89-A, 89-B, 89-C and 89-D shall, in the first instance, apply to the Madhya Bharat and the Vindhya Pradesh regions, and the State Government may, from time to time, by notification extend their application to such other areas as it may deem lit.