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Chattisgarh High Court

Prabhash Kumar Joshi vs H.N.Hiradhar 2 Wp227/309/2019 Mohd. ... on 10 April, 2019

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                          CONT No. 264 of 2019
                                  Pravin Mishra VERSUS H.N. Hiradhar
                                          CONT 224 No. of 2019
                              Prabhash Kumar Joshi VERSUS H.N. Hiradhar


10.04.2019

Mr. Varun Sharma, Counsel for the Petitioner.

Awaiting the service report, the case is adjourned to be taken of in the week commencing on the 14.05.2019.

Sd/-

(P. Sam Koshy) Judge Jyoti