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State of Rajasthan - Section

Section 14 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

14. Inspection of trees.

- Any person tapping trees or drawing neera therefrom under these rules shall bring down the receptacles attached to any of the trees so tapped for inspection on demand by any Excise Officer responsible for checking the breach of the conditions of the license.