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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(d) in Shri Guru Ram Rai University Act, 2016

(d)To institute and award fellowships, scholarships, prizes, studentships, certificates and other academic distinctions in accordance whit the statutes;