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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2016

(1)
(i)Mistakes in mathematical totaling;
(ii)If the stock register does not show the place from which the stock was brought or sent but the information is available from any other register or document;
(iii)If the stock register could not be maintained for any particular day due to sickness, pressure of work or unavoidable circumstances;
(iv)When the variation between the book and the ground stock is upto 0.5% on the stock available at the time of inspection.
(v)In the course of the normal transaction, if the licensee forgets to mention either the licence number or date on the bill or memo.
In above cases of marginal variations, rectifications of records shall be allowed at the time of inspection.