Calcutta High Court
Pan Emami Cosmed Limited vs Commissioner Of Income Tax on 5 September, 2016
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 3573 of 2015
ITAT 151 of 2015
PAN EMAMI COSMED LIMITED
Versus
COMMISSIONER OF INCOME TAX, CENTRAL-II
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th September, 2016.
Mr. J. P. Khaitan, Sr. Adv. Mrs. Swapna Das, Adv.
Mr. Debasish Chaudhuri, Adv.
The Court : By consent of the parties, let it be listed on 13th September, 2016 as "For Order".
(GIRISH CHANDRA GUPTA, ACJ.) (ARIJIT BANERJEE, J.) sm