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Calcutta High Court

Pan Emami Cosmed Limited vs Commissioner Of Income Tax on 5 September, 2016

ORDER SHEET

                              IN THE HIGH COURT AT CALCUTTA

                                        Special Jurisdiction
                                          [Income Tax]

                                         ORIGINAL SIDE

                                         GA 3573 of 2015
                                         ITAT 151 of 2015

                                 PAN EMAMI COSMED LIMITED

                                              Versus

                         COMMISSIONER OF INCOME TAX, CENTRAL-II



     BEFORE:

 The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th September, 2016.

Mr. J. P. Khaitan, Sr. Adv. Mrs. Swapna Das, Adv.

Mr. Debasish Chaudhuri, Adv.

The Court : By consent of the parties, let it be listed on 13th September, 2016 as "For Order".

(GIRISH CHANDRA GUPTA, ACJ.) (ARIJIT BANERJEE, J.) sm