Section 39A(4)(i) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 39A(4)] [Section 39A] [Entire Act]

State of Rajasthan - Subsection

Section 39A(4)(i) in Rajasthan Co-operative Societies Rules, 2003

(i)all apex and central level societies, except the societies in which there is neither any Government aid as mentioned in Chapter VII of the Act nor any Government servant posted as the Chief Executive Officer or an Executive Officer,

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State of Rajasthan - Subsection

Section 39A(4)(i) in Rajasthan Co-operative Societies Rules, 2003