Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(ii) in The Limited Liability Partnership Rules, 2009

(ii)The concerned designated partner shall fill·in the relevant changes to the limited liability partnership(s) on which he is a designated partner within 30 days of such changes.]