Section 663(h) in Police Regulations, Bengal , 1943
(h)Mobilization orders issued to police-stations shall state clearly-(i)the names of the officers to be sent, if the mobilization is partial only;(ii)the place to which they shall proceed, which shall ordinarily be the headquarters of the district;(iii)the officer to whom they shall report themselves; and(iv)whether they are to be armed.
