Madras High Court
Mayamperumal vs The Inspector Of Police
1
BE F O R E THE MADURAI BE N C H OF MADRA S HIGH COURT
DATE: 2 3. 0 7 . 2 0 1 9
CORAM
THE HONOU RA B L E MR. JU S T I C E V.BHARA T HIDA S A N
Crl.O.P.(MD).No. 8 5 9 of 2 0 1 6
& Crl.M.P.(MD)No. 4 4 1 of 2 0 1 6
and
Crl.R.C.(MD)No. 3 of 2 0 1 6 &
Crl.M.P.(MD).No. 3 5 of 2 0 1 6
Crl.O.P.(MD).No. 8 5 9 of 2 0 1 6
Mayamperumal ... Petitioner
-Vs-
The Inspector of Police,
Ambasamudram Police Station,
Tirunelveli District,
Crime No. 290/2013 ... Respondent
Pray er : Criminal Original Petition is filed under Section 482 of Cr.P.C., to call
call for the records in Crl.M.P.No.365 of 2015 dated 11.12.2015 in S.C.No. 337 of
2015 on the file of the learned IV Additional Sessions Judge, Tirunelveli and to
set aside the same with regard to the petitioner.
http://www.judis.nic.in
2
Crl.R.C.(MD)No. 3 of 2 0 1 6
1.Mayamperumal
2. Mani @ Kasi Mani
3. Natarajan
4. Ganapathy @ Ganapathy Sundaram
5. Ramalingam ... Petitioners
-Vs-
The Inspector of Police,
Ambasamudram Police Station,
Tirunelveli District,
Crime No. 290/2013 ... Respondent
Pray er : Criminal Revision Case is filed under Section 397 r/w 401 of the
Criminal Procedure Code, to call for the records in Crl.M.P.No.366 of 2015,
dated 11.12.2015 in S.C.No.337 of 2015 on the file of the learned IV Additional
Sessions Judge, Tirunelveli, revise the same.
(In both petitions)
For Petitioners : Mr.N.Mohideen Basha
For R1 : Mr.K.K.Ramakrishnan
Additional Public Prosecutor
http://www.judis.nic.in
3
C O MMO N O R DE R
The learned counsel appearing for the petitioners seeks permission of this Court to withdraw the petitions and made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel for the petitioners, these petitions are dismissed as withdrawn. Consequently, the connected Miscellaneous Petitions are closed.
2 3. 0 7 . 2 0 1 9 Index:Yes/No Internet:Yes/No akv To
1.The IV Additional Sessions Judge, Tirunelveli
2.The Inspector of Police, Ambasamudram Police Station, Tirunelveli District.
3.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.
http://www.judis.nic.in 4 V.BHARA T HIDA S A N , J .
akv Crl.O.P.(MD).No. 8 5 9 of 2 0 1 6 and Crl.R.C.(MD)No. 3 of 2 0 1 6 2 3. 0 7 . 2 0 1 9 http://www.judis.nic.in