Delhi High Court - Orders
Maharashtra Bio Fertilizers (India) ... vs Crystal Crop Protection Limited on 19 October, 2022
Author: Anoop Kumar Mendiratta
Bench: Anoop Kumar Mendiratta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5425/2022, CRL.M.A. 21510/2022 & 21511/2022
MAHARASHTRA BIO FERTILIZERS (INDIA)
PRIVATE LIMITED THROUGH ITS DIRECTOR
MR. KUSHAL NILESH THAKKER AND ORS. ..... Petitioners
Through: Ms.Bhavya Pande, Mr.Abhay Anil
Anturkar and Mr.Dhruv Tank,
Advocates.
versus
CRYSTAL CROP PROTECTION LIMITED ..... Respondent
Through: Mr.Amandeep Singh and Mr.Karmvir,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 19.10.2022 Petition has been preferred on behalf of the petitioners under Section 482 Cr.P.C. for quashing of CC No.6010/2020 pending before learned CMM, North West, Rohini Courts, Delhi.
Issue notice. Mr.Amandeep Singh, learned counsel for the respondent appears on advance notice and accepts notice.
Learned counsel for the petitioner points out that connected CRL.M.C.3136/2022 is pending consideration before Hon'ble Mr. Justice Jasmeet Singh for 01.11.2022.
To avoid any conflicting orders, the present petition be also listed before Hon'ble Mr. Justice Jasmeet Singh on 01.11.2022, subject to orders of Hon'ble the Chief Justice.
ANOOP KUMAR MENDIRATTA, J.
OCTOBER 19, 2022/R Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:20.10.2022 20:22:14