Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(1)The nature of posts included in the Service shall be as specified in Column No. 2 of Schedule-I. Each Group in Schedule-I shall constitute a separate cadre.