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State of Uttar Pradesh - Section

Section 11 in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

11. Overriding effect of these Statutes

. - The provisions of these statutes shall have effect notwithstanding anything contained in any contract to the contrary, and all Statutes and Ordinances in force on the date immediately before the commencement of these Statutes, insofar as they are inconsistent with these Statutes, shall, with effect from such commencement, stand repealed.Form I[See Statute 4(2)]Form of Option for the Teachers of University of AllahabadI,.....son of Shri......Professor or Reader or Lecturer in the Department of.....of Allahabad University hereby declare that I opt to retire :
(i)at the age of sixty years and shall avail the new scale of pay.
or
(ii)at the age of sixty-two years and shall avail the old scale of pay. I understand that this option shall be final and irrevocable.
Signature...........Date............