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Bombay High Court

Mr. Shahed Kaal And Ors vs M/S. A Surti Deverlopers Privated ... on 6 December, 2018

FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION A.O. (ST) NO. 15790 OF 2018 WITH C.A.A. (ST) NO. 15792 OF 2018 IN A.O. (ST) NO. 15790 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 6/12/2018 None present Three weeks time is granted to remove office objections as a last chance (excluding Christmas Vacation).

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REGISTRAR (JUDL-II) ::: Uploaded on - 15/12/2018 ::: Downloaded on - 29/12/2018 08:09:20 :::