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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 45 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

45. FiIIing up of Vacancies.- (1) MI vacancies among the

members (other than ex-oGcio members) of any authority orbody of the University by reason of death, resignation orotherwise shall be filled, as soon as may be, by the person orauthority who or which appointed or nominated the memberwhose place has become vacant.