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[Cites 0, Cited by 4] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Motor Vehicles Act, 1988

(3)Every application for a conductors licence shall be accompanied by a medical certificate in such form as may be prescribed, signed by a registered medical practitioner and shall also be accompanied by two clear copies of a recent photograph of the applicant.