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[Cites 0, Cited by 172] [Constitution]

Constitution Article

Article 43B in Constitution of India

43B. Promotion of cooperative societies

The State shall endeavour to promote voluntary formation, autonomous functioning, democratic control and professional management of co-operative societies.[Editorial comment-The Constitution (Ninety-seventh Amendment) Act, 2011,addition of Article 43B to the Constitution. This article mainly deals with the development of Cooperative societies. It says that the state shall strive to promote the voluntary formation, democratic control, and professional management of cooperative societies. Also Refer]