Section 54(2)(b) in The North Bengal University Act, 1981
(b)the Executive Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor,(ii)a committee constituted from among its own members;(iii)a committee constituted in accordance with the Statutes or the Ordinances,(iv)any of the Faculty Councils for post-graduate studies or Councils for undergraduate studies, or(v)the Finance Committee;