Section 38 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
38. Compilation of lists of manufacturers or packers and their circulation
.-The Director shall compile a State-wise list of the manufacturers and packers registered by him under rule 37 and shall circulate such list to the Controller of the concerned State to enable the Controller to take, or cause to be taken, samples at the premises of the manufacturer or, where the manufacturer is not the packer, of the packer.[CHAPTER VII [Inserted by G.S.R. 105(E), dated 2-3-1995 (w.e.f. 2-3-1995).] General]
