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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(1)(f) in The M.P. Municipal Corporation Act, 1956

(f)removing obstructions and projections in public streets and places, and in spaces not being private property, which are open to the enjoyment of the public whether such spaces are vested in the Corporation or the Government;