Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 401] [Entire Act] Union of India - Subsection Section 401(xii) in The Central Excise Act, 1944 (xii)provide for the issue of 409[registration certificates] and transport permits and the fees, if any, to be charged therefor:
