Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of West Bengal - Subsection Section 105(2) in West Bengal Municipal (Building) Rules, 2007 (2)No building shall be erected so as to deprive any other building of the means of access as provided in this rule.
