Section 28(13) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(13)No notice of a motion under this section shall be received within [two years] [Substituted by U.P. Act No. 20 of 1998 (w.e.f. 05.05.1998).] of the assumption of,office by an Adhyaksha, [or the [x x x] [Inserted by U.P. Act No. 20 of 1998 (w.e.f. 05.05.1998)] ], as the case may be.
