Rajasthan High Court - Jodhpur
Phool Chand vs Appl. Rent Tribunal, Bikaner & Ors on 3 July, 2008
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
O R D E R
S.B. CIVIL REVIEW PETITION NO.26/2008 (Phool Chand Vs. Appellate Rent Tribunal & Ors.) Date of order : 3.7.2008 P R E S E N T HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Mr. Manoj Bhandari, for the petitioner.
No case is made out for reviewing the order dated 3.3.2008 on the grounds raised by the petitioner in the instant review petition.
Accordingly, the review petition is dismissed.
(GOPAL KRISHAN VYAS), J.
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