Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Rajasthan High Court - Jodhpur

Phool Chand vs Appl. Rent Tribunal, Bikaner & Ors on 3 July, 2008

Author: Gopal Krishan Vyas

Bench: Gopal Krishan Vyas

                                    1

          IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                              AT JODHPUR

                            O R D E R

S.B. CIVIL REVIEW PETITION NO.26/2008 (Phool Chand Vs. Appellate Rent Tribunal & Ors.) Date of order : 3.7.2008 P R E S E N T HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Mr. Manoj Bhandari, for the petitioner.

No case is made out for reviewing the order dated 3.3.2008 on the grounds raised by the petitioner in the instant review petition.

Accordingly, the review petition is dismissed.

(GOPAL KRISHAN VYAS), J.

arun