Central Administrative Tribunal - Hyderabad
Gaddam Leela vs M/O Labour & Employment on 29 August, 2019
IN THE CENTRAL ADMINISTRATIVE TRIBUNAL {
HYDERABAD BENCH
HYDERABAD
"Been
GA O21/O3R89/2018 Date of order - 29,08 2049
With MLA 27/394/2018
Rey
a
¥
etween:
1. GADDAM LEELA,
Wio Gaddam Raghunathi,
Aged about 35 years,
Multi Tasking Staff (outsourcing),
Central Hospital for Bead Workers.
Sircula, Nampatly Village,
Vemulawada Manda,
Karimnagar District, TS,
é. MERUGU BHAVAN,
Wie Chandrasekhar,
Aged about 37 years,
Multi Tasking Staff (outsourcing),
Central Hospital for Beed! Workers,"
Sircila, Nampally Village, --
Vemulawada Mandal,
Karimnagar District, T'S.
S. GURRAM VENKATASWAMY GOUD @.
GURRAM VENKATASWAMY, foe .
Sio Malla Goud ee oe
Aged about 4¥ years, .
Multi Tasking Staff (outsourcing) oo
Central Hospital for Bead Workers,
Sircila, Nampally Vilage,
Vemulawada Mandal,
Karimnagar District, T.S,
4 SAGGU RAHUL,
S/o Saggu Bikshapathi,
Aged about 23 years,
Multi Tasking Staff (outsourcing),
Central Hospital for Beed] Workers,
Sircilla, Nampally Village,
Vemulawada Mandal,
Karimnagar District, TS,
APPLICANTS
AND
1 Union of India, Represented by iis Secretary
To Government of India,
Ministry of Labour & Employment,
Sharam Sakthi Bhawan, Rafi Marg,
New Delhi 110 604,
OAS RE AGTS
The Welfare & Cess Commissioner,
Labour Welfare Organisation,
Government of India,
Ministry of Labour & Employment,
Kendriya Sadan, Kati,
Hyderabad 500 0985,
3. Vis Masahaya Voluntary Organisation,
Represented by iis Secretary,
PUNO Y-2-990, Mankammathota.
Karimnagar (7.5)
RESPONDENTS
Counsel forapplicants << _.. Mr. T.KOTESYARA RAO
Counsel forthe respondents --- Mr BLRAJESWARA RAO,
Adal. OGSC :
CORAM:
THE HON'BLE MR. B V SUDHAKAR, MEMBER (A)
ORAL ORDER
. Learned counsel for applicants has sought permission to withdraw the OA. -- oO ry
2. Hence, OA is dismissed as withdrawn. M.A stands disposed of. SIN SR There shall be no.arderas to costs. g Nadi ais Niet gg f.3