Section 2 in The Science And Engineering Research Board Act, 2008
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)"Board" means the Science and Engineering Research Board constituted under sub-section (1) of section 3;(b)"Chairperson" means the Chairperson of the Board;(c)"Fund" means the Fund for Science and Engineering Research constituted under sub-section (1) of section 10;(d)"member" means a member of the Board and includes the Chairperson;(e)"Oversight Committee" means the Oversight Committee of Experts constituted under sub-section (1) of section 5;(f)"prescribed" means prescribed by rules made under this Act;(g)"Secretary" means the Secretary of the Board appointed under sub-section (1) of section 4.
