Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 501A] [Entire Act] State of Karnataka - Subsection Section 501A(a) in Karnataka Municipal Corporations Act, 1976 (a)the municipal council or the [town panchayat of such local area] [Substituted by Act 35 of 1994 w.e.f. 1.6.1994.] (hereinafter referred to as the local authority) shall cease to exist;
