[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 10 in Wild Life (Protection) Punjab Rules, 1975
10. [ Fees for shooting license. [Substituted vide Punjab Notification No. 34(8)-Ftiv/83/9007 dated 24.11.1983.]
- An application for a license shall be accompanied by a Treasury Receipt showing that the fee according to the following scale has been paid :-Table]| Name of license | Amount |
| Rs. | |
| Special game hunting license | 500.00 |
| Big game hunting license | 200.00 |
| Small game hunting license | 50.00 |
| per year. |