Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 10 in Wild Life (Protection) Punjab Rules, 1975

10. [ Fees for shooting license. [Substituted vide Punjab Notification No. 34(8)-Ftiv/83/9007 dated 24.11.1983.]

- An application for a license shall be accompanied by a Treasury Receipt showing that the fee according to the following scale has been paid :-Table]
Name of license Amount
  Rs.
Special game hunting license 500.00
Big game hunting license 200.00
Small game hunting license 50.00
  per year.