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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(1)The Registrar shall be appointed by the Executive Council on the recommendation of a selection committee as prescribed by Statues. His qualification, emoluments and terms and conditions of service shall be such as may be prescribed by the Statutes.