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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(3) in Gujarat Public Trusts Act, 2011

(3)Notwithstanding anything in the foregoing provisions, the State Government may exempt any public trust or class of public trusts from the whole or any part of tire contribution payable under that sub-section in the manner and subject to such conditions, if any, as may be prescribed.