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State of Sikkim - Section

Section 75 in The Sikkim Police Act, 2008

75. Training of Village Guard.

The Superintendent of Police shall ensure that every person, on his induction as a Village Guard, is administered a training course of a duration and as per the syllabus prescribed by the Director General of Police. Periodical refresher training shall also be organized for those who are re-enlisted as Village Guard, for each renewed term.