Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Madhya Pradesh - Subsection Section 83(1) in The M.P. Cinemas (Regulation) Rules, 1972 (1)Where cloak rooms are provided, they shall be so situated that the use of them shall not obstruct the free use of an exit.
