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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(x) in The U.P. Panchayat Raj Act, 1947

(x)["Bhumi Prabandhak Samiti" means a Bhumi Prabandhak Samiti established or deemed to be established under Section 28-A] [Inserted by U.P. Act No. 33 of 1961.]