Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Bihar Electricity Supply Code, 2007

(11)A register of agreements executed by all LT and HT consumers shall be maintained by the Licensee at its designated office.