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Union of India - Section

Section 1 in The Supreme Court Legal Services Committee (Group 'C' And 'D' Posts) Recruitment Rules, 2001

1. Short title and commencement.

(1)These rules shall be called the Supreme Court Legal Services Committee (Group 'C' and 'D' Posts) Recruitment Rules, 2001.They shall come into force on the date of their publication in the Official Gazette.