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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(6) in The Lumbini Park Mental Hospital Acquisition Act, 1984

(6)The amount of compensation determined under this section shall carry interest at the rate of six per centum per annum with effect from the appointed day till the date of payment of compensation:Provided that the rate of interest on the amount of compensation for the lands and buildings shall be the same as in the Land Acquisition Act, 1894.